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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Meghalaya - Subsection

Section 75(a) in The Meghalaya Co-operative Societies Act

(a)by sitting or voting or exercising his rights as a member, or as a member of any managing or controlling body, or voting in the affairs of a registered, society as a representative of another society which is a member of such society, when such person was not entitled so to sit, vote or exercise, such rights as the case may be, or