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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 23(6)(i) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(i)To take such decision and steps as are found desirable for effectively carrying out the objects of the University ;