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[Cites 0, Cited by 0] [Section 67G(15)] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(15)(b) in The Punjab Factory Rules, 1952

(b)A train, locomotive, wagon or other rolling stock shall not be moved by mechanical or electrical power unless it is preceded at a distance of not less than ten metres during the whole of its journey by a shunting jamadar. He shall be provided with signaling flags or lamp and whistle necessary for calling the attention of the driver.