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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

(1)A candidate shall be declared to have passed the National Examination if he secures a minimum of fifty per cent. marks in each paper for the National Examination.