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State of Jharkhand - Section

Section 390 in Bihar Education Code, 1961

390. Recurring grants to High Schools.

- Grants to High schools will be sanctioned by the Board of Secondary Education on the following conditions:-
(i)The grants shall be made strictly in accordance with the rules in force.
(ii)Grants to High schools should be increased and unaided High schools should be brought on to the aided list only in cases where, after the grant is given, the standard scale of establishment preserved for the time being will be maintained.
The Board of Secondary Education will call upon District Education Offices and the Inspectress from time to time for such information as it may require to enable it to prepare a budget of the sum required and to distribute that sum.(G. O. no. 1493-E. dated the 14th April 1923.)