Chattisgarh High Court
Chandra Kumar Barapatre vs Union Of India on 18 March, 2026
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WPC No. 435 of 2020
CHANDRA KUMAR BARAPATRE versus UNION OF INDIA
Order Sheet
18/03/2026 Mr. S. S. Marhas, counsel appears on behalf of
Ms. Anubhuti Marhas, counsel for the petitioner.
Mr. Sangarsh Pandey, G.A. for the State/respondent No.2.
Mr. Suyash Gupta, counsel appears on behalf of Mr. Kashif Shakeel, counsel for the respondents No.3 & 4.
Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder in the matter.
List the matter in the week after next.
Sd/-
(Amitendra Kishore Prasad) Judge Deepti Jha Digitally DEEPTI signed by JHA DEEPTI JHA