Karnataka High Court
Sri Channabasavaiah S/ Lt Kapanaiah vs The State Of Karnataka By Secty To Govt on 7 January, 2010
Author: Ashok B.Hinchigeri
Bench: Ashok B.Hinchigeri
A ,.w IN THE HIGH COURT OF KARNATAKA AT BANGALORE--_. DATED THIS THE 7?" DAY OF JANUARY, 2019 7 V BEFORE THE HON'BLE MR. JUSTICE AsHQ:<AA»£....HIAi'cHit§ER_IT WRIT PETITION No.34762/2609 41" E, " BETWEEN: Sri Charmabasavaiah, S/0 fate Kapanaiah, Aged about 55 years, R/0 Bilfenahaffi Vifiage, ' V PO Mallenahafli, Dudda'+jlobfi;,""'""'-:1 _ - Mandva Tafuk, Mand;'ya'i;3$.StriC3t. =: " Q ._ » Petitioner (By Sri f<__is_ha'm:'A€§?~Tg9;at.¢'ffivr iVI;'---3...VB;§M. Krishna Bhat) AND. T T 4' E 'A 1.
The State 0fKarVnatak'a.. '' _ By Secretary to VGo\/ernfnerfit, Reven{JeTD.eparthTe.nt, V : _.._M .S'v_.B.midmgV;A ..... D'r.E'n_'R. Amtbedkar Road, 'Banga"fa.rév4:56£!_OQ1. _ ThéAésistarit%;:o}nmissioner ,. And A'uthc§rised Officer, . M_'andya'S_ui:~Division, :'"v.4"*£\/iandya, Mandya Tafuk, (.A3'.'A4 I. 'f r'~-'ié:nV<i_ya_« District. .___"The ;Muzraf Officer and T ._The'TTahsifdar, 'P/Iandya Taiuk, Mandya District, "Representing Sri Anjaneyaswamy