Section 31(a) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963
(a)in section 5,-(i)in clauses (10) and (11), after the words "or a Zainindar", the words "or a landowner" shall be inserted,(ii)after sub-clause (d) of clause (22), the following new sub-clause shall be inserted, namely:-
