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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(m) in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982

(m)[ "Export" means to take or cause to be taken by any means what-soever, out of any place within Uttar Pradesh to a place outside it.] [Inserted by (Seventh Amendment) Order, 1988, vide Notification No. P-1561/XXIX-Food-50-(42)-80, dated 7.5.1988.]