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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(2)The Chairman of the Committee shall send report about the annual assessment of the work of the Secretary of the Committee to the concerned District Mandi Officer who shall forward the same with his comments to the [Chairman of Board] [Substituted vide Notification No. 11/13/93-M3/5762, dated 27.8.2003.] who shall record his opinion thereon.