Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Punjab - Subsection Section 26(5) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (5)The fund shall be utilised for payment of charges and expenses authorised by or under this Act or for carrying out the purposes of this Act.
