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Chattisgarh High Court

Ku. Vikas Kumari vs State Of Chhattisgarh And Ors. 3 ... on 13 July, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                         WPS No. 5000/2012
                                      Ku. Vikas Kumari -v- State of CG and others




13-7-2018

Mr. Vivek Tripathi, Adv. for the petitioners.

Mr. Dheeraj Wankhede, Govt. Adv. for the R-1 to 3. None for R-4 and 5.

As prayed by counsel for the petitioners two weeks time is granted to file rejoinder.

List the matter for final hearing. Interim order passed earlier to continue till the next date of hearing.

Sd/-

(Sharad Kumar Gupta) Judge Pathak