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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(7) in A.P. Intelligent Global Hub For Digital Pedagogies Act, 2019

(7)One third of the Members of the First Governing Council shall retire after six years, being replaced by fresh members, the next one third after seven years and the final one third after eight years. Subsequendy, one third of the members of Governing Council shall be replaced every sixth year.