Chattisgarh High Court
Rajesh Kumar Mishra vs The Family Court 37 Wp227/1028/2018 ... on 5 December, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
W.P. (227) No. 843 of 2018
Rajesh Kumar Mishra, aged about 41 years, (at present aged about
51 years), S/o Late Shri Chandrika Prasad Mishra, Occupation -
Government Service, postes as Clerk in the office of Deputy Director,
Veterinary Services, Janjgir, Police Station - Janjgir, Tahsil Janjgir,
District Janjgir-Champa (C.G.)
---- Petitioner/Non-applicant
Versus
1. The Family Court, Janjgir District Janjgir Champa (C.G.)
2. The Dy. Director, Veterinary Services Janjgir, District Janjgir Champa
(C.G.)
3. Smt. Madhuri Mishra, aged about 37 years (at present aged about 42
years), W/o Shri Rajesh Kumar Mishra, Occupation - House Wif, R/o
Newar Manjhli Talab, Main Road, Champa, Police Station & Tahsil
Champa, District Janjgir Champa (C.G.)
--- Respondents
For Petitioner : Mr. Bharat Rajput, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 05/12/18
1. Learned counsel appearing for the petitioner seeks permission of this Court to withdraw this writ petition with liberty to file appropriate application before the Family Court, Janjgir Champa.
2. The prayer is fair and reasonable.
3. Accordingly, the writ petition is dismissed as withdrawn with aforesaid liberty reserved in favour of the petitioner.
SD/-
(Sanjay K. Agrawal) Judge Priyanka