Securities Appellate Tribunal
Sharmila Raj Thackeray & Ors. vs Sebi on 26 September, 2022
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 26.09.2022
Appeal No. 165 of 2020
Sharmila Raj Thackeray & Ors. ...Appellants
Versus
Securities and Exchange Board of India & Ors. ...Respondents
Mr. Mangesh Sawant, Advocate for the Appellant.
Mr. Gaurav Joshi, Senior Advocate with Mr. Mihir Mody and
Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for
Respondent No. 1.
Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates and
Mr. Anurag Bansal, Director of Respondent No. 2 SMC.
Mr. Rashid Boatwalla, Advocate with Mr. Juan D'Souza,
Advocate i/b MKA & Co. for Respondent No. 5.
ORDER:
1. Adjourned on the joint request of the parties on November 7, 2022.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to 2 act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member RAJALA Digitally by signed KSHMI RAJALAKSHMI H 26.09.2022 NAIR Date: 2022.10.03 H NAIR 14:25:46 +05'30' msb