Punjab-Haryana High Court
Prem Kumar @ Prem Nath vs Tribunal Improvement Trust & Ors on 28 February, 2017
Author: Surya Kant
Bench: Surya Kant
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
****
CWP No.18967 of 2013 Date of Decision : 28.02.2017 **** Prem Kumar & Prem Nath .... Petitioners Versus Tribunal Improvement Trust, Jalandhar and others ..... Respondents CORAM: HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE SUDIP AHLUWALIA *** Present: Mr. Sanjeev Pandit, Advocate, for the petitioner.
Mr. Sandeep Khunger, Advocate, for respondents No.1 and 2.
Mr. Rajesh Bhardwaj, Addl. AG, Punjab. SUDIP AHLUWALIA J.
For orders, see order of even date passed in CWP No. 12568 of 2013 titled as "Manjit Singh vs. The Land Acquisition Collector & others".
(SURYA KANT) (SUDIP AHLUWALIA)
JUDGE JUDGE
28.02.2017
Dinesh
For Subsequent orders see CWP-1058-2014, CWP-12568-2013, CWP-21322-2013 and 8 more.
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