Calcutta High Court (Appellete Side)
M/S. Arcon Project Private Limited vs Bridge And Roof Co. (India) Ltd. & Ors on 11 March, 2025
Author: Amrita Sinha
Bench: Amrita Sinha
17
11.03.2025
d.p.
In The High Court At Calcutta
Constitutional Writ Jurisdiction
Appellate Side
W.P.A 29896 of 2024
M/s. Arcon Project Private Limited
-versus
Bridge and Roof Co. (India) Ltd. & Ors.
Mr. Aditya Mondal.
...For the petitioner.
Mr. Debangshu Biswas.
...For the respondent no.1.
1. Learned advocate appearing on behalf of the petitioner seeks extension of time for filing the supplementary affidavit.
2. On such prayer, hearing of the writ petition stands adjourned till 21st April, 2025.
3. Supplementary affidavit may be prepared and circulated by 28th March, 2025.
( Amrita Sinha, J.)