Calcutta High Court
Saj Food Products Pvt. Ltd vs M/S Parle Biscuits Pvt. Ltd on 21 November, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-2
IN THE HIGH COURT AT CALCUTTA
Commercial Division
ORIGINAL SIDE
IP-COM/16/2024
IA NO: GA-COM/2/2024,
GA-COM/3/2024
SAJ FOOD PRODUCTS PVT. LTD.
VS
M/S PARLE BISCUITS PVT. LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 21st November, 2025.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Debnath Ghosh, Sr. Adv.
Mr. Biswaroop Mukherjee, Adv.
Ms. Janvi Chakraborty, Adv.
...for the petitioner
Mr. S.N. Mookerji, Sr. Adv.
Mr. Sayantan Basu, Sr. Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharya, Adv.
...for the respondent
The Court:- Heard in part. Adjourned to 3rd December, 2025. Interim Order is extended till date.
(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)