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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 61(2)(iii) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(iii)for the studies which may not be closely or directly connected with the work of a Government servant, but which are capable of widening his mind in a manner likely to improve his abilities as a civil servant and to equip him better to collaborate with those employed in other branches of the public service.