Supreme Court - Daily Orders
The Methodists Church In India vs Bishop Dr. Elia P. Samuel on 27 September, 2024
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). 667 OF 2016
THE METHODISTS CHURCH IN INDIA & ORS. APPELLANT(S)
VERSUS
BISHOP DR. ELIA P. SAMUEL & ANR. RESPONDENT(S)
O R D E R
I.A. NO. 112199 of 2024 The appellants have filed an application for permission to withdraw the civil appeal.
In view of the above, the appeal stands dismissed as withdrawn along with pending application(s), if any.
………………………...…….………………………………………J. (NONGMEIKAPAM KOTISWAR SINGH) NEW DELHI;
September 27, 2024
Signature Not Verified
Digitally signed by
GEETA JOSHI
Date: 2024.10.01
13:50:27 IST
Reason:
ITEM NO.1702 COURT NO.9 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 667/2016
THE METHODISTS CHURCH IN INDIA & ORS. Appellant(s)
VERSUS
BISHOP DR. ELIA P. SAMUEL & ANR. Respondent(s)
(only I.A. NO. 112199/2024(APPLICATION FOR PERMISSION TO WITHDRAW THE CIVIL APPEAL IN C.A. NO. 667 OF 2016 IS TO BE LISTED BEFORE THE HON'BLE JUDGE-IN-CHAMBER and IA No. 112199/2024 - WITHDRAWAL OF CASE / APPLICATION) Date : 27-09-2024 This matter was called on for hearing today. CORAM : HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH [IN CHAMBERS] For Appellant(s) M/S. S.m. Jadhav And Company, AOR For Respondent(s) Mr. Pashupathi Nath Razdan, AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order, which is placed on the file.
(GEETA JOSHI) (POOJA SHARMA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)