Section 1 in Andhra Pradesh Excheats and Bona Vacantia Act, 1974
1. Short title, extent and commencement.
(1)This Act may be called the Andhra Pradesh Escheats and Bona Vacantia Act, 1974.(2)It extends to the whole of the State of Andhra Pradesh.(3)It shall come into force on such date as the Government may, by notification, appoint.
