Delhi High Court - Orders
Umar Khalid vs State Of National Capital Territory Of ... on 24 May, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Rajnish Bhatnagar
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 173/2022
UMAR KHALID ..... Appellant
Through: Mr. Trideep Pais, Senior Advocate
with Ms. Sanya Kumar and Ms.
Rakshanda Deka, Advocates.
versus
STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
..... Respondent
Through: Mr. Amit Prasad, SPP with Mr.
Tushar Arora, Mr. Ayodhya
Prasad and Mr. Suyash Pathak,
Advocates for the State with
Inspector Anil Kumar and
Inspector Pramod, P.S.: Special
Cell, Lodhi Colony.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 24.05.2022 List for further hearing on 25.05.2022 at 02:15 p.m. SIDDHARTH MRIDUL, J.
RAJNISH BHATNAGAR, J. MAY 24, 2022/'AA' CRL.A. 173/2022 Page 1 of 1