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Delhi High Court - Orders

Umar Khalid vs State Of National Capital Territory Of ... on 24 May, 2022

Author: Siddharth Mridul

Bench: Siddharth Mridul, Rajnish Bhatnagar

$~Special DB-Item-1
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.A. 173/2022
       UMAR KHALID                                        ..... Appellant
                          Through:     Mr. Trideep Pais, Senior Advocate
                                       with Ms. Sanya Kumar and Ms.
                                       Rakshanda Deka, Advocates.
                          versus
       STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
                                               ..... Respondent
                    Through: Mr. Amit Prasad, SPP with Mr.
                             Tushar Arora, Mr. Ayodhya
                             Prasad and Mr. Suyash Pathak,
                             Advocates for the State with
                             Inspector Anil Kumar and
                             Inspector Pramod, P.S.: Special
                             Cell, Lodhi Colony.

       CORAM:
       HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
       HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                          ORDER

% 24.05.2022 List for further hearing on 25.05.2022 at 02:15 p.m. SIDDHARTH MRIDUL, J.

RAJNISH BHATNAGAR, J. MAY 24, 2022/'AA' CRL.A. 173/2022 Page 1 of 1