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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Puducherry - Subsection

Section 5(2)(b) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(b)no liability of the textile undertaking or any owner thereof for the contravention, before the appointed day, of any provision of law for the time being in force, shall be enforceable against the Government or the Corporation.