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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006

(2)All the unspent balance under the fund or when the fund is no longer required will be remitted into the Government Accounts within three months from the date of drawal of the fund from the Treasury.