Section 54 in The Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983
54. Display of an abstract of the Act and the rules.
- [Sections 23 and 35(2)(n)] - Every contractor shall display an abstract of the Act and these rules in English and Punjabi languages and in the language understood by the majority of migrant workmen in such form as may be approved by the Labour Commissioner.
