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[Cites 0, Cited by 0] [Section 34O(2)] [Section 34O] [Entire Act]

Union of India - Subsection

Section 34O(2)(f) in The Tobacco Board, Rules, 1976

(f)in case of renewal of a licence the conduct of the licence in complying with Act, these rules and regulations made under the Act and terms and conditions of licence or certificates of registration issued to the applicant, directions issued and stipulations laid down by the Board ;