Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 441] [Entire Act] State of Assam - Subsection Section 441(5) in The Assam Excise Rules, 2016 (5)The term "service book" includes "Service rolls" which is maintained in Financial Rules, Form Nos.16 and 16A.
