Section 62(2)(g) in The State Bank Of India (Subsidiary Banks) Act, 1959

[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(g) in The State Bank Of India (Subsidiary Banks) Act, 1959

(g)[ the manner of appointment of a director under clause (ca) or clause (cb) of sub-section (1) of section 25, and all other matters connected therewith or incidental thereto.] [Inserted by Act 48 of 1973, Section 34 (w.e.f. 31-12-1973)]

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Union of India - Subsection

Section 62(2)(g) in The State Bank Of India (Subsidiary Banks) Act, 1959