Section 54(2)(a) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

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State of Maharashtra - Subsection

Section 54(2)(a) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(a)declare the poll at the polling station to be void, appoint a day and fix the hours, for taking a fresh poll at that polling station and notify the day, so appointed and the hours, so fixed in such manner as may deem fit ; or

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State of Maharashtra - Subsection

Section 54(2)(a) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014