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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Chattisgarh - Subsection

Section 37(3) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(3)As soon as the accounts of the Council are audited the Council shall send a copy thereof, together with a copy of the report of the Director, Medical Education thereon, to the State Government in such manner as may be prescribed.