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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(iv) in Chhattisgarh State Electricity Rules, 2006

(iv)The person refusing to sign the panchnama may submit a written statement under his signature as to why he has refused to sign the panchnama and make a statement on panchnama itself that he is submitting, a separate statement.