Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Andhra Pradesh - Section Section 9 in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016 9. Additional measures. - The Expert Committee may recommend to the Government appropriate additional measures for Private Universities, from time to time.
