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State of Gujarat - Section

Section 7 in The Bombay Village Police Act, 1867

7. Authority over village servants.

- The Police-patel shall have authority to require al village-servants, in whatever capacity ordinarily employed, to aid him in performing the duties entrusted to him; and it shall be the duty of the village-revenue-accountant whether hereditary or stipendiary, to frame all written returns and proceedings for the Police-patel.