Himachal Pradesh High Court
M/S Apj Laboratories vs . The H.P. State Coop. Bank Ltd. on 22 August, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
M/s APJ Laboratories vs. The H.P. State Coop. Bank Ltd.
CWP No. 7719 of 2021 22.08.2022 Present: Mr. Atul Jhingan, Advocate, for the petitioner.
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Mr. Raman Jamalta, Advocate, for respondent-Bank.
The learned Registrar General is directed to accept the Passport and keep the same in safe custody till further orders.
r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge August 22, 2022 (Sanjeev) ::: Downloaded on - 23/08/2022 20:02:37 :::CIS