Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act] State of Odisha - Subsection Section 28(7)(b) in The Orissa Electricity Reform Act, 1995 (b)publish the order in such manner as it considers-appropriate for the purpose of bringing it to the attention of persons likely to be affected by it; and