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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Goa - Subsection

Section 70(2) in The Corporation of the City of Panaji (Election) Rules, 2004

(2)the Returning Officer or the Presiding Officer may appoint a woman to serve as an assistant at a polling station to assist woman voters and also to assist the Presiding Officer generally in taking the poll in respect of woman voters and, in particular, to help in searching any woman voters in case it becomes necessary.