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[Cites 0, Cited by 16] [Entire Act]

Union of India - Section

Section 41 in The Employees' Provident Funds Scheme, 1952

41. Currency of contribution cards.

- The contribution cards issued under this Scheme shall be current for one year:Provided that the said period of one year may commence and terminate at such different times, in different [factories or any other establishments] [Substituted by S.R.O. 1363, dated 26.4.1957.] as may be decided by the Commissioner from time to time:[Provided further that the cards issued,-
(i)in respect of the first contribution period, or
(ii)in respect of the contribution period immediately preceding the date from which the establishment is notified as an annually posted establishment, may be for a period which may be less or more than a year.]