Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 6 in The Punjab Laws Act, 1872 6. Decisions in cases not specially provided for . - In Cases not otherwise specially provided for, the Judges shall decide according to justice, equity and good conscience.
