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Madhya Pradesh High Court

Vikash Bhadoria vs The State Bank Of India (Racpc Branch) ... on 18 August, 2017

WP-6814-2016

(VIKASH BHADORIA Vs THE STA TE BANK OF INDIA (RA CPC BRANCH) THR)
18-08-2017

Parties as before.

Learned counsel for the petitioner submits that rejoinder is ready and he shall be filing the same on Monday (21/08/17). As prayed, list this matter on 24/08/2017. (S.A. DHARMADHIKARI) JUDGE Durgekar