Madhya Pradesh High Court
Vikash Bhadoria vs The State Bank Of India (Racpc Branch) ... on 18 August, 2017
WP-6814-2016 (VIKASH BHADORIA Vs THE STA TE BANK OF INDIA (RA CPC BRANCH) THR) 18-08-2017
Parties as before.
Learned counsel for the petitioner submits that rejoinder is ready and he shall be filing the same on Monday (21/08/17). As prayed, list this matter on 24/08/2017. (S.A. DHARMADHIKARI) JUDGE Durgekar