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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(4) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(4)The Board shall ensure that there shall be, neither bonded labour nor child labour in any Home by the instigation of the Manager or the members of the Managing Committee of the Home.