Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 1 in The Lushai Hills District Fisheries Act, 1953 1. (i)This Act may be called the Lushai Hills District Fisheries Act, 1953.(ii)It extends to the whole of the Lushai Hills Autonomous District.(iii)It shall come into force at once.
