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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(c) in Punjab Urban Estates (Development and Regulation) Act, 1964

(c)the ventilation in, or the space to be left about, any building or part thereof to secure free circulation of air or for the prevention of fire ;