Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Odisha - Subsection

Section 100(p) in The Orissa Development Authorities Rules, 1983

(p)financial powers of the members and officers of the Authority;