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State of Odisha - Section

Section 21 in The Orissa Service of Engineers' Rules, 1941

21. Professional examinations.

- Every member of the service shall be liable to pass the prescribed professional examination within 3 years of the date of appointment. An officer failing to pass the examination within the said period, shall be liable to have his increment withheld.[* * *] [Deleted vide Orissa Gazette Extraordinary No. 443/17.3.1989 SRO No. 226/89/8.3.1989.]