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State of Rajasthan - Section

Section 7 in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

7. The time of sale.

- No sale hereunder shall take place until after the expiration of at least thirty days calculated from the ate on which the copy of the proclamation has been affixed on the notice board of the office of the Chairman of the Committee ordering the sale.