Patna High Court - Orders
Lakhan Rishi Deo vs Union Of India & Ors on 10 September, 2008
IN THE HIGH COURT OF JUDICATURE AT PATNA
MJC No.1077 of 2008
LAKHAN RISHI DEO
Versus
UNION OF INDIA & ORS
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3. 10.9.2008Upon hearing learned counsel for the parties, C.W.J.C. No. 22/2003 is directed to be restored to its original file.
The application is, accordingly, allowed.
VPS ( Ramesh Kumar Datta,J.)