Delhi High Court - Orders
Hoffland Finance Limited (In Liqn.) vs Hoffland Remedies Ltd on 30 November, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 737/2015
HOFFLAND FINANCE LIMITED (IN LIQN.) ..... Petitioner
Through: None.
versus
HOFFLAND REMEDIES LTD. ..... Respondent
Through: Ms. Ruchi Sindhwani, Senior
Standing Counsel with Ms. Megha B.,
Advocate for OL.
Mr. Sanjeev Ralli, Senior Advocate
with Mr. Piyush Dwivedi, Mr.
Shubham Yadav and Mr. Ravi Kant
Yadav, Advocates for Member of
Court appointed Committee with
Chairman Col. P.M. Dubey,
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 30.11.2022 At request of Ms. Ruchi Sindhwani, Senior Standing Counsel for Official Liquidator, list along with CO. PET. 351/1999 on 20th December, 2022.
SANJEEV NARULA, J NOVEMBER 30, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:02.12.2022 19:22:06