Section 7(2) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964
(2)[ Subject to the provisions contained in rule 5, where a member absence himself for a period of seven days or more during the meeting of the Assembly or the meeting of a Committee thereof for visiting any place in Rajasthan, no travelling and daily allowance shall be admissible to him] [Substituted by G.S.R. 100, dated 14-2-1984, Published in Rajasthan Rajpatra (Extraordinary), part IV(ga), dated 14.2.1984, page 407-422],
