Madhya Pradesh High Court
Sunil Mandwani vs The State Of Madhya Pradesh on 14 January, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 The High Court Of Madhya Pradesh MCRC No. 1711 of 2022 (SUNIL MANDWANI Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 14-01-2022 Heard through Video Conferencing.
None for the applicant. List in the next week.
(SATYENDRA KUMAR SINGH) JUDGE Vibha Signature Not Verified SAN Digitally signed by VIBHA PACHORI Date: 2022.01.14 17:30:45 IST