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Kerala High Court

Jeeworth Jos T vs Dr A Anzar Kas on 14 November, 2024

Con.Case(C) No.2633/2024                           1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
              Thursday, the 14th day of November 2024 / 23rd Karthika, 1946
                 CONTEMPT CASE(C) NO. 2633 OF 2024(S) IN WP(C) 19936/2024

      PETITIONER/PETITIONER:


                JEEWORTH JOS T, AGED 37 YEARS,           THALAKKOTTURE HOUSE,

                NHAMANGHAT P.O., VYLATHUR, THRISSUR DISTRICT, PIN - 679 563.

            BY ADVOCATES M/S. MANU GOVIND & AYESHA MARIA JOHN

      RESPONDENT/4TH RESPONDENT:


                DR A ANZAR KAS, THE DISTRICT EDUCATIONAL OFFICER,

                OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,

                THRISSUR, PIN - 680 001.

                BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   14.11.2024, the court on the same day passed the following:

                                              ORDER

Learned Government Pleader seeks some more time.

Post on 26/11/2024 for reporting compliance.

In case the compliance report is not submitted before this Court, the respondent shall appear in person before this Court on the next posting date.

Sd/- ZIYAD RAHMAN A.A. JUDGE 14-11-2024 /True Copy/ Assistant Registrar