Kerala High Court
Jeeworth Jos T vs Dr A Anzar Kas on 14 November, 2024
Con.Case(C) No.2633/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
Thursday, the 14th day of November 2024 / 23rd Karthika, 1946
CONTEMPT CASE(C) NO. 2633 OF 2024(S) IN WP(C) 19936/2024
PETITIONER/PETITIONER:
JEEWORTH JOS T, AGED 37 YEARS, THALAKKOTTURE HOUSE,
NHAMANGHAT P.O., VYLATHUR, THRISSUR DISTRICT, PIN - 679 563.
BY ADVOCATES M/S. MANU GOVIND & AYESHA MARIA JOHN
RESPONDENT/4TH RESPONDENT:
DR A ANZAR KAS, THE DISTRICT EDUCATIONAL OFFICER,
OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
THRISSUR, PIN - 680 001.
BY GOVERNMENT PLEADER
This Contempt of court case (civil) having come up for orders on
14.11.2024, the court on the same day passed the following:
ORDER
Learned Government Pleader seeks some more time.
Post on 26/11/2024 for reporting compliance.
In case the compliance report is not submitted before this Court, the respondent shall appear in person before this Court on the next posting date.
Sd/- ZIYAD RAHMAN A.A. JUDGE 14-11-2024 /True Copy/ Assistant Registrar